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Ram Pratap Singh vs State Of U.P. & Others
2014 Latest Caselaw 7633 ALL

Citation : 2014 Latest Caselaw 7633 ALL
Judgement Date : 16 October, 2014

Allahabad High Court
Ram Pratap Singh vs State Of U.P. & Others on 16 October, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 28337 of 2009
 

 
Petitioner :- Ram Pratap Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Kripa Shanker Singh,A.K.Singh,Anil Kumar Aditya
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Amendment application is allowed. 

Learned counsel for the petitioner may make necessary incorporation  in the body of the writ petition within two days.

As prayed, list the writ petition  in the next cause list.

Order Date :- 16.10.2014

SKM

 

 

 
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