Chandra Mani Rai (Head Constable) vs State Of U.P. & Others
2014 Latest Caselaw 7632 ALL

Citation : 2014 Latest Caselaw 7632 ALL
Judgement Date : 16 October, 2014

Allahabad High Court

Chandra Mani Rai (Head Constable) vs State Of U.P. & Others on 16 October, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 3965 of 2009
 

 
Petitioner :- Chandra Mani Rai (Head Constable)
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- K.S. Rathor
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Supplementary affidavit filed by the petitioner on 17.9.2014 is taken on record.

Learned Standing Counsel prays for and is allowed three weeks' time to file supplementary counter affidavit to the supplementary affidavit filed by the petitioner.

List immediately thereafter.

Order Date :- 16.10.2014

SKM

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