Triveni Prasad Sharma vs State Of U.P. & Others
2014 Latest Caselaw 7628 ALL

Citation : 2014 Latest Caselaw 7628 ALL
Judgement Date : 16 October, 2014

Allahabad High Court

Triveni Prasad Sharma vs State Of U.P. & Others on 16 October, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 26132 of 2009
 

 
Petitioner :- Triveni Prasad Sharma
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- V.B. Yadav,V.B.Pandey,Vinod Kumar Sharma
 
Counsel for Respondent :- C.S.C.,K.S. Kushwaha
 

 
Hon'ble Abhinava Upadhya,J.

List again in the next cause list showing the name of Sri Satyam Chaturvedi as counsel for the respondents.

Order Date :- 16.10.2014

SKM

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