Shunty Bunty Motors (P) Ltd. vs State Of U.P. And Another
2014 Latest Caselaw 7625 ALL

Citation : 2014 Latest Caselaw 7625 ALL
Judgement Date : 16 October, 2014

Allahabad High Court

Shunty Bunty Motors (P) Ltd. vs State Of U.P. And Another on 16 October, 2014

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 4088 of 2006
 

 
Petitioner :- Shunty Bunty Motors (P) Ltd.
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- K.K. Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Suneet Kumar,J.

List is revised. No one is present on behalf of the petitioner.

The writ petition is dismissed for default.

Order Date :- 16.10.2014

SKS

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