Kamta vs State Of U.P.
2014 Latest Caselaw 7624 ALL

Citation : 2014 Latest Caselaw 7624 ALL
Judgement Date : 16 October, 2014

Allahabad High Court

Kamta vs State Of U.P. on 16 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33948 of 2014
 

 
Applicant :- Kamta
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajiv Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard learned counsel for the parties.

The case pertains to year 2007 and the applicant has surrendered on 15.07.2014 after all the co-accused were acquitted.

List after two months.

Order Date :- 16.10.2014

Ajay

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