Ahle Ahmad vs State Of U.P. Thru' The Secretary ...
2014 Latest Caselaw 7623 ALL

Citation : 2014 Latest Caselaw 7623 ALL
Judgement Date : 16 October, 2014

Allahabad High Court

Ahle Ahmad vs State Of U.P. Thru' The Secretary ... on 16 October, 2014

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 
Substitution Application No. 123529 of 2014
 
In
 

 
Case :- WRIT - C No. - 30306 of 2006
 

 
Petitioner :- Ahle Ahmad
 
Respondent :- State Of U.P. Thru' The Secretary (Finance) Lucknow & Others
 
Counsel for Petitioner :- Anshu Chaudhary
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Suneet Kumar,J.

Substitution application is allowed.

In place of the petitioner, the name of Khalid Parvez, Adil Pervez and Sajid Parvej be substituted.

The substitution may be carried out within two weeks.

List thereafter. In the meantime, learned counsel for the petitioner may file rejoinder affidavit.

Order Date :- 16.10.2014

SKS

Download the LatestLaws.com Mobile App