Kashi Nath Upadhyay vs Commissioner And Others
2014 Latest Caselaw 7621 ALL

Citation : 2014 Latest Caselaw 7621 ALL
Judgement Date : 16 October, 2014

Allahabad High Court

Kashi Nath Upadhyay vs Commissioner And Others on 16 October, 2014

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 22901 of 2011
 

 
Petitioner :- Kashi Nath Upadhyay
 
Respondent :- Commissioner And Others
 
Counsel for Petitioner :- H.N .Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Suneet Kumar,J.

The amendment application dated 7.5.2013 is allowed.

Necessary amendment may be carried out within two weeks.

List thereafter.

Learned counsel for the petitioner may file amended copy of the writ petition

Order Date :- 16.10.2014

SKS

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