Vijay Kumar Alias Pappu vs State Of U.P.
2014 Latest Caselaw 7620 ALL

Citation : 2014 Latest Caselaw 7620 ALL
Judgement Date : 16 October, 2014

Allahabad High Court

Vijay Kumar Alias Pappu vs State Of U.P. on 16 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33874 of 2014
 

 
Applicant :- Vijay Kumar Alias Pappu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pankaj Saxena,Anupam Laloriya,Govind K.Saxena
 
Counsel for Opposite Party :- Govt.Advocate,K C Pandey,K P Pandey
 

 
Hon'ble Ramesh Sinha,J.

Sri K.C. Pandey, Advocate has filed his parcha on behalf of the informant which is taken on record.

Heard learned counsel for the parties.

Looking to the nature of allegations made against the applicant and period of detention, list after four weeks.

Order Date :- 16.10.2014

Ajay

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