Dharam Raj Yadav vs Dep. Dir. Of Edu. & Others
2014 Latest Caselaw 7619 ALL

Citation : 2014 Latest Caselaw 7619 ALL
Judgement Date : 16 October, 2014

Allahabad High Court

Dharam Raj Yadav vs Dep. Dir. Of Edu. & Others on 16 October, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 1496 of 2010
 

 
Petitioner :- Dharam Raj Yadav
 
Respondent :- Dep. Dir. Of Edu. & Others
 
Counsel for Petitioner :- Indra Raj Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel appearing for the State-respondents prays for and is allowed two weeks' time to file supplementary affidavit bringing on record the provisions of law which are applicable in the present case.

List in the week commencing 3rd November, 2014.

Order Date :- 16.10.2014

SKM

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