Smt. Suchitra Nath And Anr. vs State Of U.P. And 6 Others
2014 Latest Caselaw 7618 ALL

Citation : 2014 Latest Caselaw 7618 ALL
Judgement Date : 16 October, 2014

Allahabad High Court

Smt. Suchitra Nath And Anr. vs State Of U.P. And 6 Others on 16 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 41097 of 2014
 

 
Petitioner :- Smt. Suchitra Nath And Anr.
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Amitabh Yadav,Ajay Kumar,Ajay Vikram Yadav
 
Counsel for Respondent :- Govt. Advocate,Deepak Dubey
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for petitioners appeared. Learned A.G.A. appeared for respondent nos. 1 to 3. Learned counsel for respondent nos. 4 to 7 appeared.

Learned counsel for respondent nos. 4 to 7 showed some photographs and prayed for time to file affidavit alongwith photographs alleging that petitioners have violated order dated 27.8.2014 passed by this Court.

Respondent nos. 4 to 7 are granted two weeks time to file affidavit. Rejoinder affidavit may be filed within a week thereafter.

List on 2.12.2014 for hearing peremptorily.

Order Date :- 16.10.2014

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Smt. Suchitra Nath And Anr. vs State Of U.P. And 6 Others
2014 Latest Caselaw 7618 ALL

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Smt. Suchitra Nath And Anr. vs State Of U.P. And 6 Others
2014 Latest Caselaw 7618 ALL