Sidh Gopal Nigam vs The M. D. Uttar Pradesh Rajya ...
2014 Latest Caselaw 7608 ALL

Citation : 2014 Latest Caselaw 7608 ALL
Judgement Date : 15 October, 2014

Allahabad High Court

Sidh Gopal Nigam vs The M. D. Uttar Pradesh Rajya ... on 15 October, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 63884 of 2010
 

 
Petitioner :- Sidh Gopal Nigam
 
Respondent :- The M. D. Uttar Pradesh Rajya Hathkargha Nigam Ltd.
 
Counsel for Petitioner :- R. K. Pandey
 
Counsel for Respondent :- S. N. Singh,S.C.
 

 
Hon'ble Abhinava Upadhya,J.

List again showing the name of Shiv Nath Singh and Sri Satyam Singh as counsel for the respondent.

Order Date :- 15.10.2014

SKM

Download the LatestLaws.com Mobile App