Ram Niwas & Others vs Union Of India And Others
2014 Latest Caselaw 7607 ALL

Citation : 2014 Latest Caselaw 7607 ALL
Judgement Date : 15 October, 2014

Allahabad High Court

Ram Niwas & Others vs Union Of India And Others on 15 October, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 23700 of 2011
 

 
Petitioner :- Ram Niwas & Others
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- Sanjay Kumar Srivastava
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Abhinava Upadhya,J.

Steps have been taken. Office to proceed.

Order Date :- 15.10.2014

SKM

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