Satish vs State Of U.P.
2014 Latest Caselaw 7604 ALL

Citation : 2014 Latest Caselaw 7604 ALL
Judgement Date : 15 October, 2014

Allahabad High Court

Satish vs State Of U.P. on 15 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33625 of 2014
 

 
Applicant :- Satish
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- M.P. Singh Gaur
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

It has been pointed out by Sri M.P. Singh Gaur, learned counsel for the applicant that the bail application of co-accused has pending before this Court. Hence, connect with the Crl. Misc. Bail Application No.23867 of 2014 (Shyamu Vs. State of U.P.) and list accordingly.

Order Date :- 15.10.2014

Ajay

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