Vinod Kumar vs State Of U.P. And Others
2014 Latest Caselaw 7602 ALL

Citation : 2014 Latest Caselaw 7602 ALL
Judgement Date : 15 October, 2014

Allahabad High Court

Vinod Kumar vs State Of U.P. And Others on 15 October, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 29124 of 2004
 

 
Petitioner :- Vinod Kumar
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Pradeep Verma,Shubhranshu Pandey
 
Counsel for Respondent :- C.S.C.,K.R. Sirohi,Pradeep Kumar,Yashwant Verma
 

 
Hon'ble Rajan Roy,J.

Petitioner has served a copy of the supplementary affidavit upon the respondent counsel on 11.10.2012. He may file a reply thereto.

List after two weeks.

Order Date :- 15.10.2014

M.A.A.

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