Smt. Shashi Kanti Kanaujiya vs Secy., B.S.U.P. Shashan & Others
2014 Latest Caselaw 7598 ALL

Citation : 2014 Latest Caselaw 7598 ALL
Judgement Date : 15 October, 2014

Allahabad High Court

Smt. Shashi Kanti Kanaujiya vs Secy., B.S.U.P. Shashan & Others on 15 October, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 22504 of 1997
 

 
Petitioner :- Smt. Shashi Kanti Kanaujiya
 
Respondent :- Secy., B.S.U.P. Shashan & Others
 
Counsel for Petitioner :- Smt. Shikha Singh,Anoop Trivedi,Ram Adhar Prasad,S.K.Shukla,S.S.Chandel,Sanjay Singh,V K Dixit,V. Rai,V.K. Bist
 
Counsel for Respondent :- S.C.,A.N. Tripathi,H.N. Tripathi,K.N.Tripathi,Neeraj Upadhaya,P.K. Sharma
 

 
Hon'ble Rajan Roy,J.

As prayed, list this case in the 1st week of November, 2014.

Order Date :- 15.10.2014

M.A.A.

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