Nadeem vs State Of U.P.
2014 Latest Caselaw 7596 ALL

Citation : 2014 Latest Caselaw 7596 ALL
Judgement Date : 15 October, 2014

Allahabad High Court

Nadeem vs State Of U.P. on 15 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33722 of 2014
 

 
Applicant :- Nadeem
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sudhakar Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard learned counsel for the parties.

Looking to the nature of allegation made against the applicant along with co-accused, who committed rape on two prosecutrix who are minor girls. There is allegation of gang rape.

List after six weeks.

Order Date :- 15.10.2014

Ajay

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