Amit @ Debu vs State Of U.P.
2014 Latest Caselaw 7591 ALL

Citation : 2014 Latest Caselaw 7591 ALL
Judgement Date : 15 October, 2014

Allahabad High Court

Amit @ Debu vs State Of U.P. on 15 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33589 of 2014
 

 
Applicant :- Amit @ Debu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

It has been pointed out that another bail application of the applicant for the same Case Crime number is pending before this Court.

Connect with Crl. Misc. Bail Application No. 30684 of 2014 (Amit @ Debu Vs. State of U.P.) and list the matter on 13th November, 2014 showing the name of respective counsels.

Order Date :- 15.10.2014

Ajay

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