Ganga Sagar Tewari & Others vs State Of U.P. & Others
2014 Latest Caselaw 7588 ALL

Citation : 2014 Latest Caselaw 7588 ALL
Judgement Date : 15 October, 2014

Allahabad High Court

Ganga Sagar Tewari & Others vs State Of U.P. & Others on 15 October, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 14686 of 1991
 

 
Petitioner :- Ganga Sagar Tewari & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- D.N. Pandey,R.N. Pandey,S.N.Pandey,Sudhakar Pandey,V.P. Varshney
 
Counsel for Respondent :- Upendra Mishra,R.C.Upadhyay,S.C.
 

 
Hon'ble Rajan Roy,J.

As prayed, list this matter in the next cause list showing the name of Sri K.C. Sharma as counsel for respondents.

Order Date :- 15.10.2014

M.A.A.

Download the LatestLaws.com Mobile App