Achal Singh vs State Of U.P. And Another
2014 Latest Caselaw 7586 ALL

Citation : 2014 Latest Caselaw 7586 ALL
Judgement Date : 15 October, 2014

Allahabad High Court

Achal Singh vs State Of U.P. And Another on 15 October, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 20524 of 1999
 

 
Petitioner :- Achal Singh
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- R.B. Singhal,M.K. Tiwari,R.B. Singh
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Rajan Roy,J.

As prayed, put up this case tomorrow.

Order Date :- 15.10.2014

M.A.A.

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