Raju Prasad Sharma And 66 Ors. vs State Of U.P. And 3 Ors.
2014 Latest Caselaw 7585 ALL

Citation : 2014 Latest Caselaw 7585 ALL
Judgement Date : 15 October, 2014

Allahabad High Court

Raju Prasad Sharma And 66 Ors. vs State Of U.P. And 3 Ors. on 15 October, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 32838 of 2014
 

 
Petitioner :- Raju Prasad Sharma And 66 Ors.
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Amrit Raj Chaurasiya
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

As prayed, two weeks further time is granted to the learned counsel for the petitioner to file rejoinder affidavit.

List thereafter.

Order Date :- 15.10.2014

M.A.A.

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