B.I.F.R. New Delhi vs M/S Alfa Springs Ltd. Kanpur
2014 Latest Caselaw 7584 ALL

Citation : 2014 Latest Caselaw 7584 ALL
Judgement Date : 15 October, 2014

Allahabad High Court

B.I.F.R. New Delhi vs M/S Alfa Springs Ltd. Kanpur on 15 October, 2014

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- MISC. COMPANY APPLICATION No. - 1 of 2011
 

 
Applicant :- B.I.F.R. New Delhi
 
Opposite Party :- M/S Alfa Springs Ltd. Kanpur
 
Counsel for Applicant :- O.L. U.S. Patole,Ashish Mishra,O.L. O.P. Sharma,Shubham Agrawal
 
Counsel for Opposite Party :- Saurabh Srivastava
 

 
Hon'ble Suneet Kumar,J.

List this matter on 20.10.2014.

Order Date :- 15.10.2014

SKS

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