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Devesh Kumar Misra vs Chief Security Commissioner ...
2014 Latest Caselaw 7581 ALL

Citation : 2014 Latest Caselaw 7581 ALL
Judgement Date : 15 October, 2014

Allahabad High Court
Devesh Kumar Misra vs Chief Security Commissioner ... on 15 October, 2014
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 7275 of 2000
 

 
Petitioner :- Devesh Kumar Misra
 
Respondent :- Chief Security Commissioner R.P.F. And Another
 
Counsel for Petitioner :- Uma Kant,Rajeev Shukla
 
Counsel for Respondent :- Anand Kumar,Govind Saran,Prabhakar Singh,S.C.
 

 
Hon'ble Rajan Roy,J.

Put up this case on 11th November, 2014, to enable learned Standing Counsel for the respondents to produce relevant record pertaining to the petitioner reporting sick and absenting himself while sick and the treatment given to him by the concerned doctor while he was on the sick list.

Order Date :- 15.10.2014

M.A.A.

 

 

 
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