B.I.F.R. vs M/S Lunar Diamod Ltd
2014 Latest Caselaw 7580 ALL

Citation : 2014 Latest Caselaw 7580 ALL
Judgement Date : 15 October, 2014

Allahabad High Court

B.I.F.R. vs M/S Lunar Diamod Ltd on 15 October, 2014

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- MISC. COMPANY APPLICATION No. - 3 of 2005
 

 
Applicant :- B.I.F.R.
 
Opposite Party :- M/S Lunar Diamod Ltd
 
Counsel for Applicant :- O.L.U.S. Patole,O.L. O.P. Sharma,Raj Nath N. Shukla
 
Counsel for Opposite Party :- Ashish Mishra,Ashok Bhatnagar,L.P. Singh,Maneesh Mehrotra,V.K.Jaiswal
 

 
Hon'ble Suneet Kumar,J.

In pursuance to the order of this Court dated 17.9.2014, an OL Report (Judl) No. 263 of 2014 filed today, is taken on record.

Sri S.K. Mishra, learned counsel appearing for the Development Commissioner, NOIDA seeks and is allowed three weeks' time to file objection.

List thereafter.

Order Date :- 15.10.2014

SKS

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