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Sanjay Kumar Singh And 4 Others vs State Of U.P. And Another
2014 Latest Caselaw 7567 ALL

Citation : 2014 Latest Caselaw 7567 ALL
Judgement Date : 14 October, 2014

Allahabad High Court

Sanjay Kumar Singh And 4 Others vs State Of U.P. And Another on 14 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 455 of 2014
 

 
Revisionist :- Sanjay Kumar Singh And 4 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Ajay Kumar Singh,Ashish Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned A.G.A. has accepted notice on behalf of opposite party no.1.

Issue notice to opposite party no.2 on application for condonation of delay moved under Section 5 of the Indian Limitation Act.

Counter affidavit/objection may be filed within two weeks. Rejoinder affidavit, if any, may be filed within a week thereafter.

List on 10.11.2014 for hearing on application for condonation of delay before appropriate Bench.

Order Date :- 14.10.2014

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Sanjay Kumar Singh And 4 Others vs State Of U.P. And Another
2014 Latest Caselaw 7567 ALL

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Sanjay Kumar Singh And 4 Others vs State Of U.P. And Another
2014 Latest Caselaw 7567 ALL