Umer Alam vs State Of U.P.
2014 Latest Caselaw 7566 ALL

Citation : 2014 Latest Caselaw 7566 ALL
Judgement Date : 14 October, 2014

Allahabad High Court

Umer Alam vs State Of U.P. on 14 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25218 of 2014
 

 
Applicant :- Umer Alam
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Onkar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Ref : Crl. Misc. Correction Application No. 335045 of 2014.

Learned counsel for the applicant prays that he may be permitted to withdraw the present application with liberty to file a fresh.

Accordingly, the present application is dismissed as withdrawn with liberty to file a fresh.

Order Date :- 14.10.2014

Ajay

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