Kaushal Kishor vs State Of U.P.
2014 Latest Caselaw 7564 ALL

Citation : 2014 Latest Caselaw 7564 ALL
Judgement Date : 14 October, 2014

Allahabad High Court

Kaushal Kishor vs State Of U.P. on 14 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33401 of 2014
 

 
Applicant :- Kaushal Kishor
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- B.C. Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri B.C. Mishra, learned counsel for the applicant and Sri R.K. Maurya, learned AGA for the State.

Learned cousnel for the applicant prays for and is granted two weeks time to file supplementary affidavit.

List thereafter.

Order Date :- 14.10.2014

Ajay

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