Deenu vs State Of U.P.
2014 Latest Caselaw 7563 ALL

Citation : 2014 Latest Caselaw 7563 ALL
Judgement Date : 14 October, 2014

Allahabad High Court

Deenu vs State Of U.P. on 14 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27141 of 2014
 

 
Applicant :- Deenu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vikrant Rana
 
Counsel for Opposite Party :- Govt.Advocate,Aditya Prasad Mishra
 

 
Hon'ble Ramesh Sinha,J.

Ref; Crl Misc. Correction Application No. 335043 of 2014.

Learned counsel for the applicant has not served the copy of the correction application to the learned counsel for the complainant. He may do so by tomorrow.

Put up day after tomorrow.

Order Date :- 14.10.2014

Ajay

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