Anand Singh And Another vs State Of U.P.
2014 Latest Caselaw 7562 ALL

Citation : 2014 Latest Caselaw 7562 ALL
Judgement Date : 14 October, 2014

Allahabad High Court

Anand Singh And Another vs State Of U.P. on 14 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL REVISION No. - 2769 of 2014
 

 
Revisionist :- Anand Singh And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- P.K. Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

On the request of learned counsel for the revisionists, the case is passed over for the day.

List in the next cause list.

Order Date :- 14.10.2014

Download the LatestLaws.com Mobile App