Imam Iftakhar Ahmad vs State Of U.P.
2014 Latest Caselaw 7560 ALL

Citation : 2014 Latest Caselaw 7560 ALL
Judgement Date : 14 October, 2014

Allahabad High Court

Imam Iftakhar Ahmad vs State Of U.P. on 14 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33404 of 2014
 

 
Applicant :- Imam Iftakhar Ahmad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Afzal Durrani
 
Counsel for Opposite Party :- Govt. Advocate,J K Mishra
 

 
Hon'ble Ramesh Sinha,J.

Heard learned counsel for the parties.

Looking to the nature of allegations made against the applicant, list after six weeks.

Order Date :- 14.10.2014

Ajay

Download the LatestLaws.com Mobile App