Citation : 2014 Latest Caselaw 7559 ALL
Judgement Date : 14 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 10983 of 2011 Petitioner :- Mateshwari Prasad Dubey And Another Respondent :- State Of U.P. And Others Counsel for Petitioner :- K.M. Asthana,Sri Ashok Khare Counsel for Respondent :- C. S. C.,Chandan Sharma,Vivek Verma Hon'ble Rajan Roy,J.
As prayed, list this matter in the next cause list.
Order Date :- 14.10.2014
M.A.A.
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