Jaya Mishra And Anr. vs State Of U.P. And 3 Others
2014 Latest Caselaw 7558 ALL

Citation : 2014 Latest Caselaw 7558 ALL
Judgement Date : 14 October, 2014

Allahabad High Court

Jaya Mishra And Anr. vs State Of U.P. And 3 Others on 14 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 28070 of 2014
 

 
Petitioner :- Jaya Mishra And Anr.
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Mrs. Swati Agrawal
 
Counsel for Respondent :- Govt. Advocate,Anupama Tripathi,Rakesh Kumar Tripathi
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for petitioners appeared. Learned A.G.A. appeared for respondent nos. 1 to 3. Shri R.K. Tripathi appeared for respondent no.4.

Perusal of order dated 1.9.2014 shows that it has been informed by respondent no.4 that corpus has been kidnapped by petitioner no.2.

Learned counsel for petitioners submitted that he has no information regarding said fact.

In view of above, petitioners are directed to file affidavit within a week for clarification of present position.

List on 12.11.2014 for hearing.

Order Date :- 14.10.2014

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Jaya Mishra And Anr. vs State Of U.P. And 3 Others
2014 Latest Caselaw 7558 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Jaya Mishra And Anr. vs State Of U.P. And 3 Others2014 Latest Caselaw 7558 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Jaya Mishra And Anr. vs State Of U.P. And 3 Others
2014 Latest Caselaw 7558 ALL