Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Virendra Kumar vs State Of U.P.
2014 Latest Caselaw 7557 ALL

Citation : 2014 Latest Caselaw 7557 ALL
Judgement Date : 14 October, 2014

Allahabad High Court
Virendra Kumar vs State Of U.P. on 14 October, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27135 of 2014
 

 
Applicant :- Virendra Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pradeep Kumar Shukla
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Ref : Crl. Misc. Correction Application No. 335030 of 2014.

Heard Sri Pradeep Kumar Shukla, learned counsel for the applicant and Sri R.K. Maurya, learned AGA.

The correction application is allowed and the order dated 26.09.2014 is corrected as follows :

"In the first line of fifth paragraph of the order dated 26.09.2014, the name of the applicant "Vorendra Kumar" be deleted and in its place "Virendra Kumar" shall be read.

Order Date :- 14.10.2014

Ajay

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter