Dharamveer vs State Of U.P. And Another
2014 Latest Caselaw 7556 ALL

Citation : 2014 Latest Caselaw 7556 ALL
Judgement Date : 14 October, 2014

Allahabad High Court

Dharamveer vs State Of U.P. And Another on 14 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 16814 of 2014
 

 
Petitioner :- Dharamveer
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- O.P. Katiyar
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned A.G.A. has accepted notice on behalf of respondent no.1.

Issue notice to respondent no.2 returnable at an early date.

Steps may be taken within a week.

Counter affidavit may be filed within our weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List on 9.12.2014 for hearing.

In the meantime status quo as on today shall be maintained.

Order Date :- 14.10.2014

Download the LatestLaws.com Mobile App