Bhupendra vs State Of U.P. And Another
2014 Latest Caselaw 7554 ALL

Citation : 2014 Latest Caselaw 7554 ALL
Judgement Date : 14 October, 2014

Allahabad High Court

Bhupendra vs State Of U.P. And Another on 14 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL REVISION No. - 2779 of 2014
 

 
Revisionist :- Bhupendra
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Ajay Kumar Kashyap,Ankit Agarwal
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned A.G.A. has accepted notice for opposite party no.1.

Issue notice to opposite party no.2 returnable at an early date.

Steps may be taken within a week.

List on 22.12.2014 for hearing.

Till the next date of listing, no final order shall be passed.

Order Date :- 14.10.2014

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