Shivam @ Shubham vs State Of U.P. And Another
2014 Latest Caselaw 7553 ALL

Citation : 2014 Latest Caselaw 7553 ALL
Judgement Date : 14 October, 2014

Allahabad High Court

Shivam @ Shubham vs State Of U.P. And Another on 14 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL REVISION No. - 2776 of 2014
 

 
Revisionist :- Shivam @ Shubham
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- S.K. Rao,O.P. Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned A.G.A. has accepted notice on behalf of opposite party no.1.

Issue notice to opposite party no.2 returnable at an early date.

List on 13.11.2014 for hearing before appropriate Bench.

Order Date :- 14.10.2014

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