Citation : 2014 Latest Caselaw 7552 ALL
Judgement Date : 14 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33427 of 2014 Applicant :- Lakhan Singh Jatav Opposite Party :- State Of U.P. Counsel for Applicant :- Ali Hasan,Ishtiyaq Ali Counsel for Opposite Party :- Govt. Advocate Hon'ble Ramesh Sinha,J.
This is second bail application.
List with previous papers at an early date before appropraite Bench.
Order Date :- 14.10.2014
Ajay
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