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Nafees vs State Of U.P.
2014 Latest Caselaw 7549 ALL

Citation : 2014 Latest Caselaw 7549 ALL
Judgement Date : 14 October, 2014

Allahabad High Court
Nafees vs State Of U.P. on 14 October, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30794 of 2014
 

 
Applicant :- Nafees
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sushil Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Ref : Crl. Misc. Correction Application No. 335052 of 2014.

Heard Sri Sushil Kumar Pandey, learned counsel for the applicant and Sri Nitin Srivastava, learned AGA.

The correction application is allowed and the order dated 18.09.2014 is corrected as follows :

"In the second line of fifth paragraph of the order dated 18.09.2014, the "407" be deleted and in its place "307 " shall be read.

Order Date :- 14.10.2014

Ajay

 

 

 
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