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Santosh Kumar vs State Of U.P.
2014 Latest Caselaw 7548 ALL

Citation : 2014 Latest Caselaw 7548 ALL
Judgement Date : 14 October, 2014

Allahabad High Court
Santosh Kumar vs State Of U.P. on 14 October, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 459 of 2014
 

 
Revisionist :- Santosh Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Shivendra Singh,Birendra Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned A.G.A. has accepted notice on behalf of  opposite party no.1.

Counter affidavit/objection may be filed within two weeks. Rejoinder affidavit, if any, may be filed within a week thereafter.

List on 17.11.2014 for hearing on application for condonation of delay before appropriate Bench.

Order Date :- 14.10.2014

RU

 

 

 
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