Jwala vs State Of U.P.
2014 Latest Caselaw 7547 ALL

Citation : 2014 Latest Caselaw 7547 ALL
Judgement Date : 14 October, 2014

Allahabad High Court

Jwala vs State Of U.P. on 14 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21860 of 2014
 

 
Applicant :- Jwala
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.R. Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Ref : Crl. Misc. Correction Application No.335040 of 2014.

Heard Sri R.R. Tiwari, learned counsel for the applicant and Sri L.D. Rajbhar, learned AGA.

The correction application is allowed and the order dated 26.08.2014 is corrected as follows :

"In the first line of fifth paragraph of the order dated 26.08.2014, the year "2014" be deleted and in its place "2013 " shall be read.

Order Date :- 14.10.2014

Ajay

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