Chandrabhan vs State Of U.P. & Others
2014 Latest Caselaw 7545 ALL

Citation : 2014 Latest Caselaw 7545 ALL
Judgement Date : 14 October, 2014

Allahabad High Court

Chandrabhan vs State Of U.P. & Others on 14 October, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 56506 of 2009
 

 
Petitioner :- Chandrabhan
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- A. Chaturvedi,A.C. Chaturvedi,S.N. Pandey,S.P. Pandey,V.K. Singh
 
Counsel for Respondent :- C.S.C.,Nagendra Nath Mishra,R.K.Srivastava,Satyawan Shahi
 

 
Hon'ble Abhinava Upadhya,J.

Passed over on the illness slip of Shri Satywan Shahi, learned counsel appearing for the respondents.

List in the next cause list.

Order Date :- 14.10.2014

SKM

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