Haridwar And Anr. vs State Of U.P. And 8 Others
2014 Latest Caselaw 7543 ALL

Citation : 2014 Latest Caselaw 7543 ALL
Judgement Date : 14 October, 2014

Allahabad High Court

Haridwar And Anr. vs State Of U.P. And 8 Others on 14 October, 2014

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 52686 of 2014
 

 
Petitioner :- Haridwar And Anr.
 
Respondent :- State Of U.P. And 8 Others
 
Counsel for Petitioner :- Prem Shanker Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Order on Civil Misc. Correction Application No. 335011 of 2014.

Correction Application is allowed.

In 2nd line of last paragraph of the order dated 08.10..2014, 29.01.2009 be replaced and read as 28.01.2009.

Order Date :- 14.10.2014

v.k.updh.

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