Abhishek Kumar Sharma And Anr. vs State Of U.P. And 2 Others
2014 Latest Caselaw 7539 ALL

Citation : 2014 Latest Caselaw 7539 ALL
Judgement Date : 14 October, 2014

Allahabad High Court

Abhishek Kumar Sharma And Anr. vs State Of U.P. And 2 Others on 14 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 38862 of 2014
 

 
Petitioner :- Abhishek Kumar Sharma And Anr.
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sharad Chandra Singh,Satish Chandra Singh
 
Counsel for Respondent :- Govt. Advocate,R.C. Pal
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri R.C. Pal, learned counsel for respondent.

List in the next cause list.

Order Date :- 14.10.2014

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