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Ashok Kumar Sharma And Anr. vs State Of U.P. And 5 Others
2014 Latest Caselaw 7537 ALL

Citation : 2014 Latest Caselaw 7537 ALL
Judgement Date : 14 October, 2014

Allahabad High Court
Ashok Kumar Sharma And Anr. vs State Of U.P. And 5 Others on 14 October, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 41607 of 2014
 

 
Petitioner :- Ashok Kumar Sharma And Anr.
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Jitendra Pal Singh
 
Counsel for Respondent :- Govt. Advocate,P Chandra,Prateek Chandra
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for petitioners appeared. Learned A.G.A. appeared for  respondent nos. 1, 2 and 3.

Office report reveals that  the notices have not been returned back after service on respondent nos. 4 to 6.

Await for report regarding service of notices.

List on 31.10.2014 alongwith office report regarding service of notices on respondent nos. 4 to 6.

Order Date :- 14.10.2014

RU

 

 

 
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