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Dr. Indrabhan Singh & Another vs Civil Judge Senior Division & 2 ...
2014 Latest Caselaw 7520 ALL

Citation : 2014 Latest Caselaw 7520 ALL
Judgement Date : 13 October, 2014

Allahabad High Court
Dr. Indrabhan Singh & Another vs Civil Judge Senior Division & 2 ... on 13 October, 2014
Bench: Attau Rahman Masoodi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2617 of 2014
 

 
Petitioner :- Dr. Indrabhan Singh & Another
 
Respondent :- Civil Judge Senior Division & 2 Others
 
Counsel for Petitioner :- B.N. Rai,Adarsh Kumar
 

 
Hon'ble Attau Rahman Masoodi,J.

Heard learned counsel for the petitioner.

Suit for permanent injunction has been filed in 2013 and the petitioner by means of this writ petition has prayed for a direction to the court below to decide the same expeditiously. Having regard to facts and circumstances, no case for interference is made out.

The writ petition is dismissed.

Order Date :- 13.10.2014

mna

(Attau Rahman Masoodi,J.)

 

 

 
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