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Shailendra Hajela And Another vs State Of U.P. And Another
2014 Latest Caselaw 7518 ALL

Citation : 2014 Latest Caselaw 7518 ALL
Judgement Date : 13 October, 2014

Allahabad High Court
Shailendra Hajela And Another vs State Of U.P. And Another on 13 October, 2014
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 42143 of 2014
 

 
Applicant :- Shailendra Hajela And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rajeev Kumar Singh Parmar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicant, put up this case day after tomorrow as fresh before the appropriate bench.

Order Date :- 13.10.2014

SKS

 

 

 
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