Sujeet Kumar Pandey @ Shibu And 4 ... vs State Of U.P. And Another
2014 Latest Caselaw 7517 ALL

Citation : 2014 Latest Caselaw 7517 ALL
Judgement Date : 13 October, 2014

Allahabad High Court

Sujeet Kumar Pandey @ Shibu And 4 ... vs State Of U.P. And Another on 13 October, 2014

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 42094 of 2014
 

 
Applicant :- Sujeet Kumar Pandey @ Shibu And 4 Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mirza Ali Zulfaquar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned counsel for the applicants is directed to file order sheet of case No. 202 of 2011 under section 9 of Hindu Marriage Act pending before the Family Court, Allahabad.

Put up on 27.10.2014 as fresh case.

Pendency of application does not amount that this court has expressed any opinion regarding stay of the proceeding.

Order Date :- 13.10.2014

SKS

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