Ramji Srivastava vs State Of U.P. And Others
2014 Latest Caselaw 7516 ALL

Citation : 2014 Latest Caselaw 7516 ALL
Judgement Date : 13 October, 2014

Allahabad High Court

Ramji Srivastava vs State Of U.P. And Others on 13 October, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 18484 of 2009
 

 
Petitioner :- Ramji Srivastava
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- S.N. Mishra,Chandan Kumar,M.N.Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Rejoinder affidavit filed today, the same may be placed on record.

Counter affidavit is not on record. Learned Standing Counsel states that counter affidavit has been filed on 12.8.2014. Office is directed to place it on record and list the matter again in the next cause list.

Order Date :- 13.10.2014

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