Chandrabhan Yadav vs State Of U.P. & Others
2014 Latest Caselaw 7515 ALL

Citation : 2014 Latest Caselaw 7515 ALL
Judgement Date : 13 October, 2014

Allahabad High Court

Chandrabhan Yadav vs State Of U.P. & Others on 13 October, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 10160 of 2010
 

 
Petitioner :- Chandrabhan Yadav
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Sanjay Singh,Amrendra Nath Rai,Gautam Baghel
 
Counsel for Respondent :- C.S.C.,Rajendra Singh,Rajeshwar Singh,Shashi Kant Shukla
 

 
Hon'ble Abhinava Upadhya,J.

Passed over on the illness slip of Shri Rajendra Singh, learned counsel for the respondents.

List in the next cause list.

Order Date :- 13.10.2014

SKM

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