Mustaq And Others vs State Of U.P. And Others
2014 Latest Caselaw 7513 ALL

Citation : 2014 Latest Caselaw 7513 ALL
Judgement Date : 13 October, 2014

Allahabad High Court

Mustaq And Others vs State Of U.P. And Others on 13 October, 2014

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 881 of 2010
 

 
Applicant :- Mustaq And Others
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Ram Raj Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Karuna Nand Bajpayee,J.

Learned counsel for the appellants submits that he does not want to press this application as he has not received any instructions in this matter.

It is dismissed accordingly.

Order Date :- 13.10.2014

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