Arvind Singh vs State Of U.P. And Another
2014 Latest Caselaw 7507 ALL

Citation : 2014 Latest Caselaw 7507 ALL
Judgement Date : 13 October, 2014

Allahabad High Court

Arvind Singh vs State Of U.P. And Another on 13 October, 2014

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 42166 of 2014
 

 
Applicant :- Arvind Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Digvijay Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Put up this case on 28.10.2014 as fresh before the appropriate bench.

Order Date :- 13.10.2014

SKS

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